Calcutta High Court
Ashamangal Portfolio Pvt Ltd & Anr vs Estate Officer on 5 January, 2017
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
G.A. No. 3480 of 2016 with
APOT No. 401 of 2016
WP No. 857 of 2009
ASHAMANGAL PORTFOLIO PVT LTD & ANR.
Versus
ESTATE OFFICER, KOLKATA PORT TRUST & ORS.
G.A. No. 3483 of 2016 with
APOT No. 399 of 2016
WP No. 860 of 2009
ASHAMANGAL PORTFOLIO PVT LTD & ANR.
Versus
ESTATE OFFICER, KOLKATA PORT TRUST & ORS.
G.A. No. 3484 of 2016 with
APOT No. 400 of 2016
WP No. 861 of 2009
ASHAMANGAL PORTFOLIO PVT LTD & ANR.
Versus
ESTATE OFFICER, KOLKATA PORT TRUST & ORS.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
The Hon'ble JUSTICE SANKAR ACHARYYA
Date : 5th January, 2017.
Mr. Joydip Kar, Sr. Adv.
Mr. Ratul Biswas, Adv.
...for the appellants
Mr. Hirak Mitra, Sr. Adv.
Mr. K.K. Baral, Adv.
Ms. Sujata Mukherjee, Adv.
...for the respondents in
GA 3480 and GA 3483 of 2016 2 Mr. Prabal Mukherjee, Sr. Adv. Ms. Sujata Mukherjee, Adv.
...for the respondents in GA 3484 of 2016 The Court : On the prayer made on behalf of the appellants, leave granted for filing three separate affidavits annexing legible copies of the impugned judgment and order rendered by the learned Single Judge in the three writ petitions. Such affidavits should be filed on or before the next date.
List these matters two weeks hence under the same heading.
(BISWANATH SOMADDER, J.) (SANKAR ACHARYYA, J.) TR/