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State of Assam - Section

Section 279 in The Assam Excise Rules, 2016

279.

Licence for the sale of foreign liquor for consumption "On" or "Off" the vendor's premises shall be granted only in places where there is proven demand on the part of a class of drinkers accustomed to foreign liquor, e.g. in large industrial and business centers, or in urban areas where there is a class of consumers specially accustomed to drinking such liquor.