Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act] State of Kerala - Subsection Section 28(1)(b) in The Kerala General Sales Tax Act, 1963 (b)to furnish or cause to be furnished any other information, relating to his business, and such dealer shall comply with such requisition.