Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 94 in Maharashtra Cinemas (Regulation) Rules, 1966

94. Additions and alterations.

- No additions or alterations shall be made to a cinema except with the written permission of the licensing authority.