Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act] State of Maharashtra - Subsection Section 39(1)(d) in The Maharashtra Nurses Act, 1966 (d)the certificate, diploma or other like awards to be conferred upon those who pass the examinations, and manner of conferring such awards;