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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(13) in The Orissa Self-Help Co-operatives Act, 2001

(13)"core services" means those services provided to members, through which a Co-operative intends to meet that economic need common to all members for the fulfillment of which the Co-operative was established, and the fulfillment of which is expected to result in the economic and social betterment of members;