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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of Rajasthan - Subsection

Section 165(5) in Rajasthan Panchayati Raj Rules, 1996

(5)All such trespass cases found on pasture land or tank bed shall be reported in writing to the Tehsildar along with Panchayat Resolution for registering cases and eviction of trespassers.