Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Bombay Presidency - Section Section 38 in Bombay Primary Education Act, 1947 38. Subjects, curricula, etc., of approved schools. - The subjects, curricula, books and standards of teaching of approved schools shall be such as may from time to time be specified by the [State] Government.
