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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(6) in The Orissa Motor Vehicles Rules, 1993

(6)In assigning gross vehicle weight to a vehicle for which no-makers documents as required under Sub-section (1) of section 58 are produced, the registering authority shall assign such gross vehicle weight as may be prescribed by the Central Government from time to time.