Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116(3)] [Section 116] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 116(3)(a) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(a)setting aside, confirming, reducing or enhancing the punishment; or