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State of Madhya Pradesh - Section

Section 8 in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973

8. Audit report to be sent to concerning Local Authority and certain officers and bodies.

- As soon as practicable after completion of the audit, but not later than three months thereafter, the Director shall prepare a report on the accounts audited and examined and shall send such report to the local authority concerned, and copies thereof to such officers and bodies as the State Government may direct in this behalf.