Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(1) in The Goa Medical Council Rules, 1995

(1)The Returning Officer shall fix the date, hour and place for the following stages of the election, namely:-
(a)receipt of nomination papers;
(b)scrutiny of nomination papers;
(c)withdrawal of candidature;
(d)receipt of ballot papers; and
(e)counting of votes.