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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(1)The State Government, for the purpose of securing planned Pilgrimage Tourism development, administration and governance in and around Maa Ambaji Temple, District Banaskantha in the State of Gujarat, may, by notification in the Official Gazette, declare such area to be the Pilgrimage Tourism development area.