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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(3) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(3)The notice to each member of Gram Panchayat shall be generally sent by post or in such other manner which the Secretary thinks fit, to the place of his ordinary residence.