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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

(2)The Commission may take steps to rectify such mistakes as are detected on retotalling of the marks in pursuance of the provisions of sub-rule (1).]Previous position of rule 16 :"16. Rechecking of the marks.- (1) The Commission may order arithmetical scrutiny and retotalling of marks obtained by a candidate on payment of a fee of Rs. 10/- per paper for posts mentioned in schedule I and in schedule II within 20 days from the date of issue of the marks sheet to the candidate.