Andhra Pradesh High Court - Amravati
Sivva Kamaraju Setty Vzm vs Terli Srihari Rao Vizinagaram on 26 June, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE NO: S.A.No.704 of 2000 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
16. 26.06.2024 TMR,J Learned counsel for the appellants submits that they got an information that the appellant Nos.1 and 2 died and he requested time for taking steps.
List the matter after four (4) weeks.
______ TMR,J ASR SRK,J Crl.A.No.527 of 2023