Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Manipur - Subsection Section 118(4) in The Manipur Co-operative Societies Act, 1976 (4)Subject to such rules as may be prescribed, the land development bank shall consider such application after due enquiry for the purpose of making loans under this Chapter.
