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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(ii) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(ii)in the case of factories commencing work after the coming in force of these Rules-within thirty days prior to the commencement of work, apply to the Deputy Director of Agriculture (Cotton), Uttar Pradesh, for the allotment of a mark to be used for making bales of such factory;