Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 5 in The A.P. Poisons (Possession and Sale) Rules, 2016 5. Exhibition of rules on the premises. - A copy of these rules shall always be displayed in prominent position at the place of business specified in the license granted under Rule 4.
