Madhya Pradesh High Court
Zaid Pathan vs The State Of Madhya Pradesh on 23 September, 2020
Author: Virender Singh
Bench: Virender Singh
1
HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE
M.Cr.C. No.32779 of 2020
Indore, Dated:- 23/09/2020
Heard through Video Conferencing.
Shri Pratyush Mishra, learned Counsel for the petitioners.
Shri Rakesh Bhadoria, learned Panel Lawyer for the
respondent/State.
Several matters have been filed and are being filed raising the similar issue of competency of registration of the FIR by the police under Section 188 IPC.
Identical question of law is involved in all such petitions, therefore, the Office is directed to connect all the matters and list them together before an appropriate Bench for analogous hearing.
(Virender Singh) Judge Pankaj Digitally signed by Pankaj Pandey Date: 2020.09.23 16:55:47 +05'30'