Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 0]

Bombay High Court

Icici Lombard General Insurance Co. Ltd vs Swiber Offshore Construction Pte. Ltd on 27 February, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                        Board Sr.No.:-19

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

             COMMERCIAL SUIT NO. 1041 OF 2019

 Icici Lombard General Insurance Co. Ltd.        ....PETITIONER
             V/S
 Oil And Natural Gas Corporation Ltd. And      ....RESPONDENT

Another WITH INTERIM APPLICATION NO. 1974 OF 2019 In Commercial Suit 1041 OF 2019 Icici Lombard General Insurance Co. Ltd. ....PETITIONER V/S Oil And Natural Gas Corporation Ltd. And ....RESPONDENT Another WITH INTERIM APPLICATION NO. 979 OF 2019 In Commercial Suit 1041 OF 2019 Icici Lombard General Insurance Co. Ltd. ....PETITIONER V/S Swiber Offshore Construction Pte. Ltd. ....RESPONDENT Ms. Ritika Ajitsaria, i/b. Trilegal, for D.No.3. Mr. Nishit Dhruva, Prakash Shinde, Ms. Niyati Merchant, Mr. Yash Dhruva, Harsh Sheth, i/b. MDP & Partners, for Respondent (ONGC) Page 1/2 ::: Uploaded on - 28/02/2023 ::: Downloaded on - 28/02/2023 19:11:52 ::: (To be listed after ad-interim reliefs) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 27th February, 2023 P.C. :

S. O. to 17/03/2023 .
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 28/02/2023 ::: Downloaded on - 28/02/2023 19:11:52 :::