Bombay High Court
Lubna Urooj Sk Md Kaleem Parvez vs The State Of Maharashtra And Others on 24 September, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
4 FIRST APPEAL NO. 831 OF 2017
MADHAVA RANGHANATH SOMESHEH
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Appellant : Mr. Pawar Balasaheb K.
AGP for Respondent Nos 1 & 2 : Mr. A.P. Bagul
...
CORAM : SUNIL K.KOTWAL, J.
DATE : SEPTEMBER 24, 2018
O R D E R :
Learned counsel for appellant seeks short adjournment. The learned AGP for the respondent State is present.
Stand over to 22.10.2018.
[SUNIL K.KOTWAL, J.] mahajansb/ ::: Uploaded on - 26/09/2018 ::: Downloaded on - 28/09/2018 01:18:39 :::