Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Lubna Urooj Sk Md Kaleem Parvez vs The State Of Maharashtra And Others on 24 September, 2018

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD


                    4 FIRST APPEAL NO. 831 OF 2017

             MADHAVA RANGHANATH SOMESHEH
                        VERSUS
           THE STATE OF MAHARASHTRA AND ANR
                          ...
   Advocate for Appellant : Mr. Pawar Balasaheb K. 
    AGP for Respondent Nos 1 & 2 : Mr. A.P. Bagul

                                        ...  

                        CORAM :  SUNIL K.KOTWAL, J.

                                       DATE  : SEPTEMBER 24, 2018

O R D E R :

Learned counsel for appellant seeks short adjournment. The learned AGP for the respondent State is present.

Stand over to 22.10.2018.

[SUNIL K.KOTWAL, J.] mahajansb/ ::: Uploaded on - 26/09/2018 ::: Downloaded on - 28/09/2018 01:18:39 :::