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Bombay High Court

Tardeo Properties Pvt.Ltd vs The Municipal Corporation Of Greater ... on 20 December, 2019

Author: B.P.Colabawalla

Bench: S.J. Kathawalla, B.P.Colabawalla

                                                                    M wp 368 of 2016.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                               WRIT PETITION NO.368 OF 2016

Tardeo Properties Pvt. Ltd.                      ...     Petitioner
      versus
The Municipal Corporation of Greater
Mumbai and Ors.                                  ...     Respondents

Ms. Geeta Shastri, Addl. Govt. Pleader, for State.

                                   CORAM:   S.J. KATHAWALLA &
                                            B.P.COLABAWALLA, JJ.
                                   DATE:    20th DECEMBER, 2019

P.C.:

1. Not on board. Upon mentioning, taken on board.

2. Time to fle Afdavit in Reply is extended and the Afdavit in Reply fled on behalf of the Respondent No.8 is taken on record.




( B.P.COLABAWALLA, J. )                                ( S.J.KATHAWALLA, J.)




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