Bombay High Court
Tardeo Properties Pvt.Ltd vs The Municipal Corporation Of Greater ... on 20 December, 2019
Author: B.P.Colabawalla
Bench: S.J. Kathawalla, B.P.Colabawalla
M wp 368 of 2016.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.368 OF 2016
Tardeo Properties Pvt. Ltd. ... Petitioner
versus
The Municipal Corporation of Greater
Mumbai and Ors. ... Respondents
Ms. Geeta Shastri, Addl. Govt. Pleader, for State.
CORAM: S.J. KATHAWALLA &
B.P.COLABAWALLA, JJ.
DATE: 20th DECEMBER, 2019 P.C.:
1. Not on board. Upon mentioning, taken on board.
2. Time to fle Afdavit in Reply is extended and the Afdavit in Reply fled on behalf of the Respondent No.8 is taken on record.
( B.P.COLABAWALLA, J. ) ( S.J.KATHAWALLA, J.)
SSP 1/1
::: Uploaded on - 21/12/2019 ::: Downloaded on - 22/12/2019 00:38:51 :::