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Madhya Pradesh High Court

Balmukund Prajapati (Supari Wale) vs Ramji Prajapati on 27 September, 2022

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 2118 of 2022 (BALMUKUND PRAJAPATI (SUPARI WALE) Vs RAMJI PRAJAPATI) Dated : 27-09-2022 Ms.Shanti Tiwari, learned counsel for the appellant.

Call for the record of the learned Courts below. List immediately thereafter.

(ATUL SREEDHARAN) JUDGE ss Signature Not Verified Signed by: SHYAMLEE SINGH SOLANKI Signing time: 9/29/2022 6:10:15 PM