Madhya Pradesh High Court
Balmukund Prajapati (Supari Wale) vs Ramji Prajapati on 27 September, 2022
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 2118 of 2022 (BALMUKUND PRAJAPATI (SUPARI WALE) Vs RAMJI PRAJAPATI) Dated : 27-09-2022 Ms.Shanti Tiwari, learned counsel for the appellant.
Call for the record of the learned Courts below. List immediately thereafter.
(ATUL SREEDHARAN) JUDGE ss Signature Not Verified Signed by: SHYAMLEE SINGH SOLANKI Signing time: 9/29/2022 6:10:15 PM