Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 134] [Entire Act] State of Haryana - Subsection Section 134(6) in Haryana Panchayati Raj Act, 1994 (6)The Deputy Chief Executive Officer-cum-Secretary shall assist the Chief Executive Officer in the performance of his duties.
