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State of Goa - Section

Section 12 in The Goa Animal Preservation Act, 1995

12. Protection of persons acting in good faith under this Act or Rules.—

No suit, prosecution or other legal proceedings shall lie against the Government or any officer of the Government or local authority in respect of anything which is done or intended to be done in good faith in pursuance of this Act or the rules made or orders or directions issued thereunder.