Section 24(2)(c) in The High Court Judges (Salaries And Conditions Of Service) Act, 1954

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Union of India - Subsection

Section 24(2)(c) in The High Court Judges (Salaries And Conditions Of Service) Act, 1954

(c)travelling allowances to a Judge;

(ca)use of official residence by a Judge under sub-section (1) of section 22A;