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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Mizoram - Subsection

Section 22(1)(d) in Mizoram Drug (Controlled Substances) Act, 2016

(d)detain and search, and, if he thinks proper, arrest any person whom he has reason to believe to have committed any offence punishable under this Act: