Delhi High Court - Orders
Dr. Shashi Vashisht vs Union Of India And Ors on 17 March, 2021
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw, Amit Bansal
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13002/2018
DR. SHASHI VASHISHT ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 17.03.2021
1. It is not possible to take up the matter today owing to the Special Division Bench.
2. List on 19th April, 2021.
RAJIV SAHAI ENDLAW, J AMIT BANSAL, J MARCH 17, 2021/sr Signature Not Verified Signed By:MAMTA ARYA Signing Date:19.03.2021 15:50:07