Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] State of West Bengal - Section Section 11 in West Bengal Land Reforms Act, 1955 11. [ xxx xxx ] [Omitted by Act 31 of 2000, w.r.e.f. 7.8.1969]
