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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(4) in The Punjab Passengers and Goods Taxation Rules, 1952

(4)The tickets on a joint route shall bear separate serial number and book number or series number for Haryana portion of the journey and shall also bear conspicuously the words "Tickets for Journey in Haryana" in English and gfj;kkk es ;k=k dk fVdV [Substituted vide Haryana Government Notification No. GSR 35/PA.16/2/S.22/Amd.(1)/78, dated 24th March, 1978.].