Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act] State of Jharkhand - Subsection Section 70(1)(vi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (vi)wood, bamboo, club, stick, ladder, bricks, stones and earth of every description;