Section 4(2) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
(2)The Chairperson and members of a Grievance redressal and dispute resolution committee shall be appointed by the Government, for a period of five years:Provided that no Chairperson shall hold office as such after he has attained the age of sixty-seven years.
