Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2A] [Entire Act] State of West Bengal - Subsection Section 2A(k) in West Bengal Municipal (Building) Rules, 2007 (k)"IT/ITES Building means, any building or part thereof used for IT/ITES purposes as stipulated in sub-section (2) of section 102B.
