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[Cites 0, Cited by 0] [Section 500(1)] [Section 500] [Entire Act]

State of West Bengal - Subsection

Section 500(1)(a) in Kolkata Municipal Corporation Act, 1980

(a)bathe in or near any lake, tank, reservoir, fountain, cistern, duct, stand-pipe, stream or well or any part of any river or other place vesting in the Corporation;