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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(iv) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002

(iv)to investigate the affairs of the insurance broker suo motu in the, interest of proper development of insurance business or in policy holders' interest.