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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1) in Karnataka Janapada Vishwavidyalaya Act, 2011

(1)A Professor in each faculty according to seniority shall by rotation, act as Dean of faculty for a period of two years:Provided that, if there is no Professor the senior most Associate Professor shall act as Dean: Provided further that, if in any Faculty there is no Professor or Associate Professor then the Vice-Chancellor may in his discretion designate any other suitable Teacher to act as Dean:Provided also that where no person is available in a Faculty to act as Dean of the Faculty or where the University does not have such a Department of Studies for any Faculty, then an expert from the Institution of Folklore studies recognized by the University to act as the Dean of Faculty.