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Union of India - Section

Section 39 in The Coal Mines Provident Fund Scheme

39. Allotment of Account Number.

- On receipt of the return required under paragraph 38 the Commissioner shall promptly allot an Account Number to each person who has qualified to become a member and shall communicate the Account Number to the employer [ ] [The words 'He shall also arrange to have the person so qualified photographed as soon as possible and prepare Identity Cards for them in Form G annexed hereto two copies of the photographic prints shall be taken from the same negative and shall be affixed on the Identity Cards and Delcaration Forms. The Identity Card shall hereafter be sent to the employer, who shall sign and the member shall sign of affixed his thumb impression across the edge of the photograph so as to prevent its subsequent replacemen Omitted vide Govt. of India, Ministry of Labour, Notification No. PF 2(6)/52 dated the 24th November, 1952.].