Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 5(1)] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(1)(c) in Kerala Public Ways (Restriction of Assemblies and Processions) Act, 2011

(c)for the conduct of public assemblies or meetings; and