Himachal Pradesh High Court
Raj Kumar vs Sh. Rakesh Kumar on 15 July, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
ON THE 15th DAY OF JULY 2022
BEFORE
.
HON'BLE MS. JUSTICE JYOTSNA REWAL DUA
REVIEW PETITION No. 257 OF 2022
Between:-
RAJ KUMAR,
SON OF SH. MUNSHI RAM
AGED 64 YEARS,
R/O VILLAGE BASSI, PO BHORANJ,
TEHSIL BHORANJ, DISTRICT HAMIRPUR.
.....PETITIONER
(BY DR. LALIT KUMAR SHARMA, ADVOCATE)
AND
SH. RAKESH KUMAR
S/O SH. GIAN CHAND,
R/O VILLAGE BASSI,
PO BHORANJ,
TEHSIL BHORANJ, DISTRICT HAMIRPUR.
.....RESPONDENT
(NONE)
__________________________________________________
This petition coming on for admission this day,
the Court passed the following:
ORDER
Heard.
2. No error apparent on the face of the record has been pointed by learned counsel for the petitioner. No ::: Downloaded on - 16/07/2022 20:02:12 :::CIS 2 case for review is made out. Accordingly, the petition is dismissed. Pending miscellaneous application(s), if any, .
shall also stand disposed of.
Jyotsna Rewal Dua Judge 15th July 2022 (rohit) r to ::: Downloaded on - 16/07/2022 20:02:12 :::CIS