Supreme Court - Daily Orders
Karam Singh vs Amarjit Singh on 1 May, 2023
ITEM NO.43 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 3560-3561/2023
KARAM SINGH Petitioner(s)
VERSUS
AMARJIT SINGH & ORS. Respondent(s)
Date : 01-05-2023 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Subhasish Bhowmick, AOR
Mr. Dinesh Verma, Adv.
Mr. Rajat Sharma, Adv.
For Respondent(s)
Mr. Kuldeep Singh Kuchaliya, Adv.
Mr. Ajay Pal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 to 6 and 8 are granted four weeks’ time, as last opportunity, for filing counter affidavit.
Service is complete on respondent Nos.7 and 9 but none has entered appearance.
At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for listing before the Hon’ble Court, as per rules. Signature Not Verified
H. SHASHIDHARA SHETTY Digitally signed by PRIYANKA MALIK Date: 2023.05.04 Registrar 16:54:36 IST Reason: