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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(9) in The Orissa Grid Code (OGC) Regulations, 2006

(9)However, notwithstanding the above, the SLDC may direct the Distribution Licensees/Trading Licensees/Bulk Consumers/SGS/CGP to increase/decrease their drawal/generation in case of contingencies e.g. overloading of lines/ transformers, abnormal voltages and threat to system security. Such directions shall immediately be acted upon. In case the situation does not call for very urgent action, and SLDC has some time for analysis, it shall be checked whether the situation has arisen due to deviations from schedules, or due to any power flows pursuant to short-term Open Access. These shall be got terminated first in above sequence, before an action, which would affect the scheduled supplies from SGS/CGP to the Long Term Customers is initiated.