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State of Madhya Pradesh - Section

Section 15 in The M.P. Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ki Bharti) Niyam, 1979

15.

(1)The Committee shall, having regard to the nature of duties of the post, select candidates by any one of the methods prescribed under the said rule and shall prepare a list of such candidate.
(2)The candidates shall be selected on the basis of merit and the panel as well as the order of the names in the panel recommended by the selection committee should have the full concurrence of at least one expert.
(3)The list prepared under sub-rule (1) shall contain the names of candidates five times the number of posts proposed to be filled up.
(4)The list prepared under sub-rule (1) shall be submitted to the institution.
(5)Appointment to any post of a teacher or other employee shall be made in order of merit from the list prepared under sub-rule (1).