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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(5) in The Orissa Irrigation Rules, 1961

(5)An authenticated copy of the [Sub-divisional Officer's] [Substituted vide Orissa Gazette Extraordinary No. 968 of 1988.] final order in appeal shall be sent to the Irrigation Officer concerned within 7 days from the date of the passing of such order.