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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(2)(b) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(b)stoppage or diminution of the supply of water where such stappage or diminution is due to -
(i)any cause beyond the control of the authority incharge of the irrigation system;
(ii)the execution of any repairs, alterations or additions to the irrigation system;
(iii)any measures considered necessary by the Irrigation Officer for regulating the proper flow of water in the field channel or for maintaining the established course of irrigation; or
(iv)circumstances mentioned in clauses (a) to (f) of sub-section (1).