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State of Gujarat - Section

Section 85 in Gujarat State Council for Physiotherapy Rules, 2013

85. Decision of Council and its Implementations.

- As soon as the hearing of the case is over and the registered practitioner has made his oral or written statement, if any, the Council shall deliberate thereon in private and at the conclusion of the deliberation, the President shall pronounce the decision immediately thereafter or at any time thereafter in terms of Section 26; and thereupon the President shall direct the Registrar to implement the decision after the parties concerned are informed of the same by the Registrar.