Himachal Pradesh High Court
Khushal Chand vs . Kaushalya Devi on 27 July, 2023
Author: Virender Singh
Bench: Virender Singh
.
Khushal Chand vs. Kaushalya Devi Cr. Revision No. 305 of 2023 27.07.2023 Present: Mr. R.L. Chaudhary, Advocate for the petitioner.
Mr. B.L. Soni, Advocate for the respondent. Service is complete.
List for consideration on 24th August, 2023. Cr.M.P No. 1944 of 2023 Reply be filed on or before the next date of hearing. List along-with the main matter on the date fixed.
Till then, the petitioner is directed to deposit 50% of the maintenance in the Registry of this Court, which is due till date.
July 27, 2023 ( Virender Singh )
(naveen) Judge
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