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[Cites 0, Cited by 0] [Section 22(12)] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(12)(iv) in The Jharkhand State Agricultural University Act, 2000

(iv)with the previous approval of the Chancellor, to make such appointments as may be necessary to enable this Act or any part thereof to be brought into operation;