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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(b) in The Rajasthan Neera (Unfermented Juice of Palms) Rules, 1960

(b)to persons licensed to sell neera by retail for consumption on premises; or
(iii)for domestic consumption with the prior permission of the Excise Commissioner: