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Union of India - Section

Section 54 in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

54. Increments.

- In a scale, the increment shall accrue on the completion of each specified period of service on each stage of that scale, whether such period be probationary, officiating or substantive :Provided that an officer or employee shall draw increment on the first day of the month in which it falls due irrespective of the actual date of its accrual.Chapter - VI Leave and Joining Time